Ramveer Singh S/O Shri Manphool vs State Of Rajasthan
2021 Latest Caselaw 6361 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 1008/2020

                                    Ramveer Singh S/o Shri Manphool
                                                                                                                 ----Petitioner
                                                                               Versus
                                    State Of Rajasthan
                                                                                                               ----Respondent

For Petitioner(s) : Mr. Gautam Bhadadha for Mr. Ankit Bishnoi For State : Mr. Rajendran Yadad, GA-Cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

Counsel for the petitioner has filed this Criminal

Miscellaneous (Petition) No. 1008/2020 aggrieved by the onerous

condition imposed by the Court below, wherein, petitioner is

directed to appear on all dates before the trial Court.

Issue notice to the complainant-respondent.

Rule is made returnable within two weeks.

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /24

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