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Devkaran S/O Shri Gordhan vs State Of Rajasthan
2021 Latest Caselaw 6357 Raj/2

Citation : 2021 Latest Caselaw 6357 Raj/2
Judgement Date : 10 November, 2021

Rajasthan High Court
Devkaran S/O Shri Gordhan vs State Of Rajasthan on 10 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4498/2021

                                   Devkaran S/o Shri Gordhan,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ashwani Jangid for Mr. Amit Jindal For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/11/2021

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /40

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