M/S Divya Agro Food Products ... vs Government Secretariat-State
2021 Latest Caselaw 6315 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 3585/2020

                                   M/s Divya Agro Food Products Private Limited and Ors.
                                                                                                     ----Petitioner
                                                                      Versus
                                   Government Secretariat-State
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Mayank Gupta For State : Mr. Rajendra Yadav G.A.-cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/11/2021

Counsel for the petitioners is directed to furnish the status of

the case pending before the Court below.

List this matter on 24.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /10

Powered by TCPDF (www.tcpdf.org)