Rajkumar Soni S/O Shri Ratan Lal ... vs State Of Rajasthan
2021 Latest Caselaw 6313 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 3497/2021

                                   Rajkumar Soni S/o Shri Ratan Lal Soni
                                                                                                     ----Petitioner
                                                                      Versus
                                   State of Rajasthan and Anr.
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Nidhi Sharma for Mr. Kapil Gupta For State : Mr. F. R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/11/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter on 18.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /156

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