Citation : 2021 Latest Caselaw 6256 Raj/2
Judgement Date : 8 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6241/2021
Naseem S/o Alimohammad,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For Complainant(s) : Ms. Anushree Sharma For State : Mr. Shyam Prakash Sharma, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
08/11/2021
No one has put in appearance on behalf of the counsel for
the petitioner.
List this matter after two weeks.
(PANKAJ BHANDARI),J
ARTI SHARMA /64
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