Santosh Kumari Charan vs State Of Rajasthan
2021 Latest Caselaw 17970 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4388/2021

Santosh Kumari Charan D/o Sh. Mangilal Charan, Aged About 35 Years, Resident of 9, Ambikapuri, Near Nobel School, Kumbhanagar, Chittorgarh (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Superintendent Of Police Chittorgarh.

2. Station House Officer, P.S. Kotwali, Distt. Chittorgarh (Raj.).

3. Investigation Officer, P.S. Kotwali, Distt. Chittorgarh (Raj.).

----Respondents

For Petitioner(s) : Ms. Deepika Purohit For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

29/11/2021

Learned counsel for the petitioner submits that she wants to

withdraw this petition with liberty to file appropriate proceedings

before the trial court.

Accordingly, the misc. petition is dismissed as withdrawn

with liberty as aforesaid.

(VINIT KUMAR MATHUR),J

103-Shahenshah/-

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