Bhagwan Singh Rajput vs State And Ors
2021 Latest Caselaw 17965 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13868/2016

Bhagwan Singh Rajput

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Sushil Solanki For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2021

As per the office report, PF and notices of the respondent

No.5 have not been filed since 2018 by learned counsel for the

petitioner.

Last opportunity of a week's time is granted to learned

counsel for the petitioner to file PF and notices of the respondent

No.5.

On filing of the same, let fresh notice be issued to

respondent No.5, returnable within six weeks thereafter.

It is made clear that if the PF and notices of the respondent

No.5 are not filed within the stipulated time, this writ petition shall

stand dismissed automatically without reference to the Bench.

(VIJAY BISHNOI),J

Surabhii/9-

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