Pratap Singh Ranawat vs State Of Rajasthan
2021 Latest Caselaw 17954 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17663/2019

Pratap Singh Ranawat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mohit Choudhary For Respondent(s) : Dr. Bhawana Jangid

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2021

Two weeks' time is granted to file reply to the writ

petition.

(VIJAY BISHNOI),J

73-msrathore/-

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