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Pritam Das Geryani vs National Insurance Company ...
2021 Latest Caselaw 17932 Raj

Citation : 2021 Latest Caselaw 17932 Raj
Judgement Date : 29 November, 2021

Rajasthan High Court - Jodhpur
Pritam Das Geryani vs National Insurance Company ... on 29 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4159/2017

Pritam Das Geryani

----Petitioner Versus National Insurance Company Limited And Ors

----Respondent Connected With S.B. Civil Writ Petition No. 1137/2015 Pritam Das Geryani

----Petitioner Versus National Ins. Co. Ltd. And Anr.

----Respondent S.B. Civil Writ Petition No. 1171/2015 Pritam Das Geryani

----Petitioner Versus National Ins. Co. Ltd. And Ors.

----Respondent S.B. Civil Writ Petition No. 1474/2015 Pritam Das Geryani

----Petitioner Versus National Insurance Com. Ltd. And Ors.

----Respondent S.B. Civil Writ Petition No. 3780/2016 Pritam Das Geryani

----Petitioner Versus National Insurance Com.and Anr

----Respondent

For Petitioner(s) : Mr. Anil Bhandari For Respondent(s) : Mr. Raghuveer Singh Bhati for Mr. Jagdish Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

(2 of 2) [CW-4159/2017]

29/11/2021

Learned counsel for the respondent seeks time to file reply

to the application (I.A. No.1/21) preferred on behalf of the

petitioner. Time prayed for is granted.

List on 13.12.2021, as prayed.

(VIJAY BISHNOI),J

Surabhii/12-16-

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