Munna Ram vs State
2021 Latest Caselaw 17863 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16005/2021

Munna Ram S/o Moda Ram, Aged About 21 Years, R/o Chowkidaro Ka Mohalla, Balada, Anandpur Kalu Police Station, District Pali.

(Lodged In Sub Jail, Didwana)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Manish Kumar Bhargaw on behalf of Mr. Dilip Singh Udawat.

For Respondent(s) : Mr. Mahipal Vishnoi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/11/2021

Learned counsel for the petitioner want to withdraw this bail

application under Section 439 Cr.P.C. with liberty to file bail

application afresh after filing of the challan.

Hence, the present Criminal Miscellaneous Bail Application is

dismissed as withdrawn with liberty as prayed for.

(MANOJ KUMAR GARG),J

33-prashant/-

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