Mohan Lal vs State Of Rajasthan
2021 Latest Caselaw 17859 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17435/2018

Mohan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreyash Ramdev for Mr. V.N. Kalla For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/11/2021

Issue notice. Issue notice of the writ petition, returnable

within a period of four weeks.

(VIJAY BISHNOI),J

1-Arun/-

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