Jaswant Singh Deeya vs State Of Rajasthan
2021 Latest Caselaw 17857 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11096/2018

Jaswant Singh Deeya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Shreyansh Mardia For Respondent(s) : Mr. Deepak Chandak, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/11/2021

The applications (02/21, 03/21 and 04/21) preferred

on behalf of the petitioner seeking early hearing of the writ petition are considered and disposed of.

List for admission on 8.12.2021.

(VIJAY BISHNOI),J

27-msrathore/-

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