Sonu Kanwar vs State Of Rajasthan And Ors
2021 Latest Caselaw 17780 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 749/2018

Sonu Kanwar

----Petitioner Versus State Of Rajasthan And Ors.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. NR Budania
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for preponment of the date of hearing is considered and

disposed of.

List the matter on 22.02.2022, the date already fixed by the

Registry.

(VIJAY BISHNOI),J

31-mohit/-

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