Rakesh Kumar And Ors vs The Chairman,Sbi And Ors
2021 Latest Caselaw 17653 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11935/2017

Rakesh Kumar And Ors.

----Petitioner Versus The Chairman,sbi And Ors.

----Respondent

For Petitioner(s) : Mr. Viney Jain For Respondent(s) : Mr. U.S. Gehlot

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

At the request of learned counsel for the petitioner, list the

matter after a week.

(VIJAY BISHNOI),J

13-mohit/-

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