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Vijay Singh vs State Of Rajasthan
2021 Latest Caselaw 17640 Raj

Citation : 2021 Latest Caselaw 17640 Raj
Judgement Date : 24 November, 2021

Rajasthan High Court - Jodhpur
Vijay Singh vs State Of Rajasthan on 24 November, 2021
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16372/2021

Vijay Singh

----Petitioner Versus State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Hemant Dutt.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

24/11/2021

Learned counsel for the petitioner relies on judgment in

State of Punjab & Ors. vs. Jagjit Singh & Ors. : (2017) 1 SCC 148.

Issue notice to the respondents.

A copy of the petition be served on Ms. Vandana Bhansali,

AGC, who may complete her instructions/file reply by the next

date.

List the petition on 10.12.2021.

Office is directed to reflect the name of Ms. Vandana

Bhansali, AGC as counsel appearing for the respondents in the

cause list.

Connect with SBCWP No.15792/2021 : Mohan Singh

Chouhan Vs. The State of Rajasthan & Ors.

(ARUN BHANSALI),J 81-DJ/-

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