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Subani Bano vs The State Of Rajasthan
2021 Latest Caselaw 17550 Raj

Citation : 2021 Latest Caselaw 17550 Raj
Judgement Date : 23 November, 2021

Rajasthan High Court - Jodhpur
Subani Bano vs The State Of Rajasthan on 23 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11728/2018

Subani Bano

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.A. Siddiqui For Respondent(s) : Ms. Vandana Bhansali, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/11/2021

The application (IA No.1/19) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

List the matter for admission on 9th December, 2021.

In the meantime, the State may file reply to the writ

petition.

(VIJAY BISHNOI),J

51-Arun/-

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