Roopa Ram Meghwal vs State Of Rajasthan
2021 Latest Caselaw 17548 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6652/2019

Roopa Ram Meghwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Chandraveer Singh For Respondent(s) : Mr. GS Chouhan for Mr. KK Bissa, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/11/2021

Learned counsel for the petitioner is directed to file the

requisites within a period of one week.

On filing of the same, let fresh notices be issued to

respondent Nos.1 and 5 to 9, returnable within six weeks

thereafter.

(VIJAY BISHNOI),J

Surabhii/60-

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