Kailash Chandra Verma vs State Of Rajasthan
2021 Latest Caselaw 17542 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15922/2019

Kailash Chandra Verma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. L.S. Udawat For Respondent(s) : Mr. Hemant Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/11/2021

Learned counsel Mr. Hemant Choudhary seeks some

more time to inform this Court as to whether any departmental proceedings have been initiated or are

pending against the petitioner.

List on 10.12.2021.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

64-msrathore/-

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