Kailash Singh vs State Of Rajasthan
2021 Latest Caselaw 17537 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5131/2021

Kailash Singh S/o Tikam Singh, Aged About 24 Years, Resident of 24 Mile, Ravji Ka Talab, Kukada, P.S. Bhim, Dist. Rajsamand.

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Mahendra Singh S/o Moti Singh, B/c Rawat, R/o Ravji Ka Talab, Kukada, P.S. Bhim, Dist. Rajsamand.

----Respondents

For Petitioner(s) : Mr. Rajendra Singh Chouhan For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

23/11/2021

Learned counsel for the petitioner submits that he wants to

withdraw the present misc. petition.

Accordingly, the present misc. petition is dismissed as

withdrawn.

(VINIT KUMAR MATHUR),J

221-Shahenshah/-

Powered by TCPDF (www.tcpdf.org)