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Ram Chandra vs State Of Raj. And Ors
2021 Latest Caselaw 17454 Raj

Citation : 2021 Latest Caselaw 17454 Raj
Judgement Date : 22 November, 2021

Rajasthan High Court - Jodhpur
Ram Chandra vs State Of Raj. And Ors on 22 November, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4587/2004

Ram Chandra

----Petitioner Versus State Of Raj. And Ors.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Jai Naveen
                                   For Respondent(s)         :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The matter comes up for consideration of the application (IA

No.1/19) preferred on behalf of the petitioner for early listing of

the writ petition.

Learned counsel for the petitioner has been asked to argue

the matter today itself, but he is not in a position to argue the

same.

In such circumstances, I do not find any reason to allow the

aforesaid application seeking early listing of the case, which is

dismissed as such.

(VIJAY BISHNOI),J 3-mohit/-

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