Rajendra Kumar Sharma vs State Of Rajasthan
2021 Latest Caselaw 17448 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16293/2018

Rajendra Kumar Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhavit Sharma For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/11/2021

The application (IA No.1/21) preferred on behalf of the

petitioner for early listing of the writ petition is considered and

disposed of.

Let the matter be listed on 10.012022, the date already fixed

by the Registry.

(VIJAY BISHNOI),J

34-Arun/-

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