Udaram vs State
2021 Latest Caselaw 17348 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 10002/2021

Udaram S/o Shri Ramkishan, Aged About 30 Years, B/c Bishnoi, R/o Ramdawas, Tehsil Pipar City, Dist. Jodhpur. (Presently Lodged At Central Jail, Jodhpur)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ram Niwas Bishnoi For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/11/2021

Learned counsel for the petitioner has submitted that since

trial of the case is at the fag end, he wants to withdraw this bail

application.

Hence, the bail application is dismissed as withdrawn.

(VIJAY BISHNOI),J

39-mohit/-

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