Surendra Godara vs State Of Rajasthan
2021 Latest Caselaw 17284 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 7496/2021

Surendra Godara

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Civil Writ Petition No. 7677/2021 Ashok Khokhar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Khet Singh For Respondent(s) : Mr. Kailash Choudhary Mr. Manish Vyas (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

18/11/2021

List on 8th December, 2021, as paryed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

35-Arun/-

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