V.D. Dadhich vs The State Of Rajasthan
2021 Latest Caselaw 17244 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12879/2021

V.d. Dadhich

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anil Bhandari For Respondent(s) : Mr. Sandeep Shah, AAG Mr. Mukesh Rajpurohit, ASG Mr. Rakesh Chotia for Mr. Sachin Acharya

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

17/11/2021

Mr. Sandeep Shah, learned AAG puts in appearance on behalf

of respondent Nos.1 and 4. Service is, therefore, complete.

Mr. Shah, AAG prays for some time to file reply to the writ

petition.

Time prayed for is granted.

List the matter on 08.12.2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

24-mohit/-

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