Shankar Lal vs State Of Rajasthan
2021 Latest Caselaw 17232 Raj

(1 of 1) [CRLMB-13647/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13647/2021

Shankar Lal S/o Ganesh Lal, Aged About 34 Years, B/c Nagarchi, R/o Sukhar, Charbhuja Police Station, District Rajsamand, Presently R/o Degana, Amet Police Station, District Rajsamand.

(Lodged In District Jail, Rajsamand)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Dilip Singh Rathore. For Respondent(s) : Mr. Mahipal Vishnoi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/11/2021

Learned counsel for the petitioner does not want to press

this Criminal Miscellaneous Bail Application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J

28-prashant/-

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