Vandana Choudhary vs State Of Rajasthan
2021 Latest Caselaw 17162 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 275/2021

Vandana Choudhary

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Pradeep Singh Khichi For Respondent(s) : Mr. GR Punia, Sr. Advocate assisted by Mr. Mahaveer Bhanwaria

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

16/11/2021

Learned counsel Mr. GR Punia, Sr. Advocate assisted by Mr.

Mahaveer Bhanwaria appearing on behalf of the respondents is

directed to place on record the result of the petitioner by the next

date of hearing.

List on 26.11.2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/36-

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