Rajasthan High Court - Jodhpur
Shankar Lal Gupta vs State Of Rajasthan on 16 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 6955/2021
M/s. Golcha Minerals Private Ltd.
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
1. D.B. Civil Writ Petition No. 4850/2020
2. D.B. Civil Writ Petition No. 5037/2020
3. D.B. Civil Writ Petition No. 5289/2020
4. D.B. Civil Writ Petition No. 5541/2020
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27. D.B. Civil Writ Petition No. 11262/2020
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(2 of 3) [CW-6955/2021]
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31. D.B. Civil Writ Petition No. 11284/2020
32. D.B. Civil Writ Petition No. 11286/2020
33. D.B. Civil Writ Petition No. 11328/2020
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37. D.B. Civil Writ Petition No. 11365/2020
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39. D.B. Civil Writ Petition No. 11380/2020
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42. D.B. Civil Writ Petition No. 11471/2020
43. D.B. Civil Writ Petition No. 11488/2020
44. D.B. Civil Writ Petition No. 11561/2020
45. D.B. Civil Writ Petition No. 11603/2020
46. D.B. Civil Writ Petition No. 11616/2020
47. D.B. Civil Writ Petition No. 12475/2020
48. D.B. Civil Writ Petition No. 12513/2020
49. D.B. Civil Writ Petition No. 13511/2020
50. D.B. Civil Writ Petition No. 1031/2021
51. D.B. Civil Writ Petition No. 3024/2021
52. D.B. Civil Writ Petition No. 4255/2021
53. D.B. Civil Writ Petition No. 9337/2021
54. D.B. Civil Writ Petition No. 9469/2021
For Petitioner(s) : Mr. Abhishek Mehta for Mr. Akhilesh
Rajpurohit
Mr. Vikas Balia
Mr. Sharad Kothari
Mr. Ramit Mehta
Mr. Pankaj Kumar Bohra
Mr. Arvind Vyas
Mr. Jaideep Saluja
Mr. Kuldeep Vaishnav
For Respondent(s) : Mr. Sandeep Shah, AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
(3 of 3) [CW-6955/2021]
Judgment / Order
16/11/2021
At the request of learned counsels for the petitioners, list the
matters on 03.12.2021.
Interim order, if any, in any matter will continue till the next
date.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J
44-mohit/-
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