Citation : 2021 Latest Caselaw 17039 Raj
Judgement Date : 15 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Spl. Appl. Writ No. 544/2014
Sushil Kumar And Anr.
----Appellant Versus Special Dis. Judge - 1 Sgnr., And Ors.
----Respondent
For Appellant(s) : None present For Respondent(s) : None present
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
15/11/2021
List after four weeks.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 153-mohit/-
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