State Of Rajasthan vs Dhanna Ram Meghwal
2021 Latest Caselaw 17037 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1477/2019

State Of Rajasthan

----Appellant Versus Dhanna Ram Meghwal

----Respondent

For Appellant(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

15/11/2021

List the matter after two weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

45-Arun/-

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