The State Of Rajasthan vs Ganpat Lal
2021 Latest Caselaw 17034 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 404/2021

The State Of Rajasthan

----Appellant Versus Ganpat Lal

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

15/11/2021

It appears that this special appeal has wrongly listed in the

defect category.

Office is directed to list this special appeal for admission after

two weeks while showing name of Mr. Dinesh Bishnoi counsel for

the respondent in the cause list.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 50-mohit/-

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