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Gopal Mal Bhandari vs The Rajasthan High Court Jodhpur
2021 Latest Caselaw 17025 Raj

Citation : 2021 Latest Caselaw 17025 Raj
Judgement Date : 15 November, 2021

Rajasthan High Court - Jodhpur
Gopal Mal Bhandari vs The Rajasthan High Court Jodhpur on 15 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 7031/2019

Gopal Mal Bhandari

----Petitioner Versus The Rajasthan High Court Jodhpur

----Respondent Connected With D.B. Civil Writ Petition No. 7035/2019 D.B. Civil Writ Petition No. 2289/2020 D.B. Civil Writ Petition No. 5458/2020 D.B. Civil Writ Petition No. 8165/2020

For Petitioner(s) : Mr. Sushil Solanki Mr. Bhavit Sharma For Respondent(s) : Mr. Kuldeep Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

15/11/2021

Put up before a Bench, of which, one of us (Justice Vijay

Bishnoi) is not a member.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

23-Arun/-

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