M/S Raj Polymers And Chemicals vs The Union Of India
2021 Latest Caselaw 16942 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 13765/2021

M/s Raj Polymers And Chemicals

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Manoj Bhandari Mr. Mehul Kothari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

12/11/2021

Issue notice of the writ petition, returnable within a period of

four weeks and be given 'dasti' to learned counsel for the

petitioner for service.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 1-mohit/-

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