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Sita Ram vs State
2021 Latest Caselaw 16871 Raj

Citation : 2021 Latest Caselaw 16871 Raj
Judgement Date : 11 November, 2021

Rajasthan High Court - Jodhpur
Sita Ram vs State on 11 November, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1092/2020

1. Sita Ram S/o Shri Nanda Ji Dangi, Aged About 77 Years, R/o Bagthal, P.S. Vallabhnagar, Distt. Udaipur.

2. Mangi Lal @ Mangu S/o Shri Sawaji Dangi, Aged About 55 Years, R/o Bagthal, P.S. Vallabhnagar, Distt. Udaipur.

----Petitioners Versus

1. State of Rajasthan, Through P.P.

2. Smt. Savi W/o Shri Kajod, By Caste Dangi, R/o Bagthal, P.S. Vallabhnagar, Distt. Udaipur.

----Respondents

For Petitioner(s) : Mr. Ram Singh Rawal For Respondent(s) : Mr. M.K. Trivedi, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

11/11/2021

Learned counsel for the petitioner submits that he does not

want to press this misc. petition.

Accordingly, the present misc. petition is dismissed as not

pressed.

(VINIT KUMAR MATHUR),J 194-Shahenshah/-

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