Halliburton Offshore Services ... vs The Union Of India
2021 Latest Caselaw 16859 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 10898/2021

Halliburton Offshore Services Inc.

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Mohit Singhvi with Mr. Vishwal Khatri For Respondent(s) : Mr. Uttam Khan for Mr. Ankur Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/11/2021

Learned counsel Mr. Uttam Khan for Mr. Ankur Mathur is

appearing on behalf of respondent Nos. 1, 3 and 4. Mr. Sandeep

Shah, learned AAG is directed to accept notice on behalf of

respondent No.2. Service is, therefore, complete. Copy of the writ

petition be supplied to Mr. Shah during the course of the day.

List after eight weeks while showing the name of Mr.

Sandeep Shah, learned AAG and Mr. Ankur Mathur as counsel for

the respondents in the daily cause list.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/20-

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