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Deva Ram vs State Of Rajasthan
2021 Latest Caselaw 16788 Raj

Citation : 2021 Latest Caselaw 16788 Raj
Judgement Date : 10 November, 2021

Rajasthan High Court - Jodhpur
Deva Ram vs State Of Rajasthan on 10 November, 2021
Bench: Manoj Kumar Garg

(1 of 1) [CRLMB-13919/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13919/2021

Deva Ram

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. S.B. Criminal Miscellaneous Bail Application No. 14285/2021

2. S.B. Criminal Miscellaneous Bail Application No. 14287/2021

3. S.B. Criminal Miscellaneous Bail Application No. 14288/2021

For Petitioner(s) : Mr. Pradeep Shah Mr. KL Vishnoi Mr. Abhishek Sharma For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

10/11/2021

List these matters on 23.11.2021, as prayed.

(MANOJ KUMAR GARG),J 39-42 MS/-

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