Raisinga @ Raisingh vs State
2021 Latest Caselaw 16787 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 91/2020

Raisinga @ Raisingh & Ors

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Neeraj Kumar Gurjar For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

10/11/2021

The accused-appellants namely (1) Raisinga @ Raisingh, (2)

Shankar @ Shankariya (3) Mukesh and (4) Bheru are present in

Court today for their attendance. They are directed to appear

before the Registrar (Judicial) of this Court today itself, who shall

mark their attendance.

Office to proceed further.

(RAMESHWAR VYAS),J

88-Mak/-

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