Virendra vs State
2021 Latest Caselaw 16785 Raj

(1 of 1) [CRLMP-2759/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2759/2020

Virendra S/o Kishnaram Ji, Aged About 42 Years, B/c Jat, R/o Maadpura, Tehsil Khinvsar, Dist. Nagaur (Raj.).

----Petitioner Versus The State of Rajasthan through PP

----Respondent

For Petitioner(s) : Mr. Santosh Choudhary For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

10/11/2021

Learned counsel for the petitioner submits that the present

misc. petition has become infructuous.

Accordingly, the present criminal misc. petition is dismissed

as rendered infructuous.

(VINIT KUMAR MATHUR),J

237-Shahenshah/Vivek-

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