Shafi Khan vs State Of Rajasthan
2021 Latest Caselaw 16773 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 10441/2021

Shafi Khan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jogender Singh For Respondent(s) : Mr. Sandeep Shah, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

10/11/2021

Mr. Sandeep Shah, learned AAG seeks some more time to file

reply to this writ petition. Time prayed for is granted.

List on 09th December, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

101-Arun/-

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