Lalit Kumar Somani vs State Of Rajasthan
2021 Latest Caselaw 16772 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12700/2021

Lalit Kumar Somani

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Muktesh Maheshwari For Respondent Nos.1 to 6(s) : Mr. Sandeep Shah, AAG For Respondent Nos.7 & 8(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

10/11/2021

Mr. Sandeep Shah, AAG appearing on behalf of the

respondent Nos.1 to 6 and Mr. C.S. Kotwani appearing on behalf of

the respondent Nos.7 and 8. Service is therefore, complete.

Mr. Sandeep Shah, AAG prays for some time to file reply to

this writ petition. Time prayed for is granted.

List on 3rd December, 2021.

Interim order, if any, to continue till next date of hearing.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

104-Arun/-

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