L.I. C. Of India And Ors vs Bhairu Lal Sharma
2021 Latest Caselaw 16659 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 476/2010

1. Life Insurance Corporation of India, through its Chairman, Central Officer, " Yogakshema", Jeevan Bima Marg, PB No.19953, Mumbai 400221.

2. The Regional Manager, Life Insurance Corporation of India, Zonal Office, Jeewan Bharti, Canaught Circus, New Delhi

3. The Senior Divisional Manager, Life Insurance Corporation of India, Udaipur

4. The Divisional Manager, Life Insurance Corporation of India, Divisional Office, Udaipur

----Appellant Versus Bhairu Lal Sharma S/o Shri Ramchandra Sharma, R/o VPO Karju, Via Bari Sadari, Tehsil Chhoti Sadari, District Chittorgarh.

                                                                                                    ----Respondent


                                   For Appellant(s)          :     Mr. Rajeev Purohit
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

Having heard learned counsel for the appellants and taking

into consideration the averments made in the application (I.A.

No.1/21) preferred on behalf of the appellants, this Special Appeal

is dismissed as having become infructuous.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/44-

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