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Dilip Bhansali vs The Union Of India
2021 Latest Caselaw 16632 Raj

Citation : 2021 Latest Caselaw 16632 Raj
Judgement Date : 8 November, 2021

Rajasthan High Court - Jodhpur
Dilip Bhansali vs The Union Of India on 8 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 10213/2020

Dilip Bhansali

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Aidan Choudhary For Respondent(s) : Mr. Uttam Singh Rajpurohit for Mr. Mukesh Rajpurohit, ASG Mr. Karan Singh Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/11/2021

List the matter after two weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 52-mohit/-

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