Sheela Verma vs State Of Rajasthan
2021 Latest Caselaw 16607 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1674/2018

Sheela Verma

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Karan Singh Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/11/2021

List this matter after two weeks, as prayed.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 69-mohit/-

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