Shrikishan Soni vs State
2021 Latest Caselaw 9637 Raj

(1 of 1) [CRLR-216/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 216/2021

Shrikishan Soni

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Roshan Lal, Adv. through VC For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG (VACATION JUDGE)

Judgment / Order

31/05/2021

Learned Public Prosecutor is directed to call for the custody

certificate of the petitioner.

Put up on 07.06.2021, as prayed.

(MANOJ KUMAR GARG), VJ 74-MS/-

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