Virendra Singh @ Tammu Singh vs State Of Rajasthan
2021 Latest Caselaw 9588 Raj

(1 of 1) [CRLAS-394/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 394/2021

Virendra Singh @ Tammu Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. SS Sisodia, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/05/2021

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up on 31.05.2021, as prayed.

(MANOJ KUMAR GARG),J 75-MS/-

Powered by TCPDF (www.tcpdf.org)