Citation : 2021 Latest Caselaw 9585 Raj
Judgement Date : 26 May, 2021
(1 of 1) [CRLMB-6726/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 6726/2021
Mandeep Singh @ Deepa
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Mahaveer Bishnoi, Adv. through VC For Respondent(s) : Ms. Anita Gehlot, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
26/05/2021
List the matter tomorrow i.e. on 27.05.2021, as prayed.
(MANOJ KUMAR GARG),J 65-MS/-
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