Citation : 2021 Latest Caselaw 9580 Raj
Judgement Date : 26 May, 2021
(1 of 1) [CRLMB-6764/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 6764/2021
Lala @ Lalu Ram
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Bhart Shrimali, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
26/05/2021
Learned Public Prosecutor is directed to call for the case
diary from the concerned Police Station.
Put up on 07.06.2021, as prayed.
(MANOJ KUMAR GARG),J 71-MS/-
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