Vijaypal vs State Of Rajasthan
2021 Latest Caselaw 9561 Raj

(1 of 1) [CRLAS-452/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 452/2021

Vijaypal

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Umesh Kant Vyas, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/05/2021

List along with SB Cr. Revision Petition No.894/2019.

(MANOJ KUMAR GARG),J

67-MS/-

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