Mitthu vs State Of Rajasthan
2021 Latest Caselaw 9535 Raj

(1 of 1) [CRLMB-5399/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5399/2021

Mitthu S/o Jeetu Jat, Aged About 45 Years, R/o Rud, P.s. Rashmi, Dist. Chittorgarh. (At Present Lodged In District Jail, Chittorgarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Surendra Singh Shaktawat (through VC) For Respondent(s) : Mr. M.S. Bishnoi, P.P.

HON'BLE MR. JUSTICE ARUN BHANSALI Order 24/05/2021

Learned counsel for the applicant submits that the trial

against the co-accused Udaram has already been concluded and

he has been convicted against which criminal appeal being S.B.

Criminal Appeal No.1292/2017 is pending before this Court.

However, he is not in possession of the judgment.

For the purpose of going through the judgment, list the bail

application alongwith record of S.B. Criminal Appeal No.1292/2017

on 27.5.2021.

(ARUN BHANSALI),J 15-Sumit/-

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