Bhajan Lal vs State Of Rajasthan
2021 Latest Caselaw 9529 Raj

(1 of 1) [CRLMB-6550/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6550/2021

Bhajan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jaikishan Haniya, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/05/2021

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up after one week, as prayed.

(MANOJ KUMAR GARG),J 108-MS/-

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