Sunil J Patel vs Union Of India
2021 Latest Caselaw 9528 Raj

(1 of 1) [CRLMB-6580/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6580/2021

Sunil J Patel

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Fouzan Soniwala, Adv. through VC For Respondent(s) : Mr. MR Pareek, SPP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/05/2021

Put up before another Bench.

(MANOJ KUMAR GARG),J 112-MS/-

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